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[Cites 0, Cited by 0] [Section 115] [Entire Act]

State of Rajasthan - Subsection

Section 115(3) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

(3)[ x x x] [Deleted by item 37, amending rules vide Notification S.O. 118, Published in Rajasthan Gazette Extraordinary Part IV-C(II), dated 1-9-1981 page 295 (1) 46.]