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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(2) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017

(2)The Board or the Committee shall identify a panel of persons on the basis of their credentials, respectability, expertise, professional qualifications, experience of dealing with children and their willingness to receive the child and shall recognise them as "fit person" for the purposes of the Act;