Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

NCT Delhi - Subsection

Section 18(1) in National Law University Delhi Act, 2007

(1)There shall be a Finance Committee constituted by the Executive Council consisting of the following, namely:-
(a)the Vice-Chancellor ;
(b)the Principal Secretary, Finance, Government of National Capital Territory of Delhi; and
(c)Three other members nominated by the Executive Council from amongst its members of whom one shall be a professor.