Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Securities And Exchange Board Of India - Subsection Section 7(ii) in Securities and Exchange Board of India (Buy-Back of Securities) Regulations, 2018 (ii)A copy of the public announcement along with the soft copy, shall also be submitted to the Board, simultaneously, through a merchant banker.
