Supreme Court - Daily Orders
Subramanian Swamy vs Union Of India on 8 December, 2015
Bench: Chief Justice, A.K. Sikri, R. Banumathi
ITEM NO.20 COURT NO.1 SECTION PIL(W)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 888/2013
SUBRAMANIAN SWAMY Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(with appln. (s) for permission to file additional documents and
permission to file synopsis and list of dates and stay)
Date : 08/12/2015 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Petitioner-in-person
Mr. Yatinder Chaudhry,Adv.
For Respondent(s) Mr. D.L. Chidananda,Adv.
Mr. Ritesh Kumar,Adv.
Mr. B. Krishna Prasad,Adv.
Mr. D.S. Mahra,Adv.
Ms. Sushma Suri,Adv.
Mr. U.A. Rana,Adv.
Ms. Mrinal Elkar Mazumdar,Adv.
For M/s Gagrat & Co.
Mr. V.P. Singh,Adv.
Mr. Kartik Yadav,Adv.
Ms. Gathi Prakash,Adv.
For M/s. Cyril Amarchand Mangaldas
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter circulated on behalf of respondent no.8, post after ensuing winter vacation.
Signature Not Verified Digitally signed by Mahabir Singh Date: 2015.12.08 (MAHABIR SINGH) 16:34:55 IST Reason: (VEENA KHERA) COURT MASTER COURT MASTER