Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 40 in Punjab Poisons Possession and Sale Rules, 1966 40. Mercury organic compounds of except substances containing less than the equivalent of 0.20 per cent weight in weight of marcury (Hg.)
