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Supreme Court - Daily Orders

Basheera Khanum vs City Municipal Council on 7 July, 2014

$     ITEM NO.10                                 COURT NO.4                SECTION IVA

                                     S U P R E M E C O U R T O F      I N D I A
                                             RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).27641/2012

     (Arising out of impugned final judgment and order dated 29/07/2011
     in RSA No. 3394/2006 passed by the High Court Of Karnataka At
     Bangalore)

     BASHEERA KHANUM                                                       Petitioner(s)

                                                       VERSUS

     CITY MUNICIPAL COUNCIL & ANR.                                         Respondent(s)

     (With prayer for interim relief and office report)

     Date : 07/07/2014 This petition was called on for hearing today.

     CORAM :
                                 HON’BLE MR. JUSTICE CHANDRAMAULI KR. PRASAD
                                 HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE


     For Petitioner(s)                   Ms. Anjana Chandrashekar ,Adv.

     For Respondent(s)                   Mr.   Shanth Kumar V. Mahale, Adv.
                                         Mr.   Harisha S. R. Hebbar, Adv.
                                         Mr.   Amitha J, Adv.
                                         Mr.   Rajesh Mahale ,Adv.


                          UPON hearing the counsel the Court made the following
                                                 O R D E R

List the matter on a non-miscellaneous day.

(SANJAY KUMAR) (INDU SATIJA) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Sanjay Kumar Date: 2014.07.08 17:30:34 IST Reason: