Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 276(1)] [Section 276] [Entire Act]

Union of India - Subsection

Section 276(1)(e) in The Companies Act, 2013

(e)conflict of interest or lack of independence during the term of his appointment that would justify removal.