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State of Punjab - Section

Section 5 in The Punjab School Education Board Business Regulations

5. Agenda.

- Not less than 7 days before the date of a meeting the Secretary shall under the directions of the Chairman, or in his absence of the Vice- Chairman, issue to every member an agenda paper specifying the items of business to be brought before the meeting provided that the Chairman may bring before the meeting any business, which is urgent, with shorter notice or without placing the same on the agenda paper.