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State of Chattisgarh - Section

Section 10 in The Chhattisgarh Gram Nyayalaya Adhiniyam, 1996

10. Severance of membership of political party.

- Every member shall, before assuming office of the Member of a Gram Nyayalaya, make and subscribe before the Collector or the officer authorised by him in this behalf, declaration in the prescribed form stating that he has ceased to be a member of any political party and that he would conscientiously and faithfully and to the best of his ability, knowledge and judgement perform the duties of his office in accordance with law without fear or favour, affection or ill-will.