Gujarat High Court
A.K.Utility Services Proprietor Ayub ... vs Ircon International Limited on 4 September, 2019
Author: Bela M. Trivedi
Bench: Bela M. Trivedi, V.P. Patel
C/SCA/9798/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 9798 of 2019
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A.K.UTILITY SERVICES PROPRIETOR AYUB MOHAMMAD
Versus
IRCON INTERNATIONAL LIMITED
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Appearance:
MR ANUJ K TRIVEDI(6251) for the Petitioner(s) No. 1
MR NISHITH P THAKKAR(2836) for the Respondent(s) No. 1
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CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI
and
HONOURABLE MR.JUSTICE V.P. PATEL
Date : 04/09/2019
ORAL ORDER
(PER : HONOURABLE MS.JUSTICE BELA M. TRIVEDI) Learned Advocate Mr.Nishith Thakkar for the respondent seeks time to file reply. Put up on 10.9.2019. Interim relief granted earlier to continue till then.
(BELA M. TRIVEDI, J) (V. P. PATEL,J) V.V.P. PODUVAL Page 1 of 1 Downloaded on : Thu Sep 05 02:10:36 IST 2019