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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Telangana - Subsection

Section 34(2)(j) in Telangana Bhoodan and Gramdan Act, 1965

(j)the summoning and holding of meetings of the Board and the Local Committees and the time and place at which such meeting shall be held, the conduct of business thereat and the number of members necessary to constitute a quorum;