Patna High Court - Orders
Rama Nand Prasad Singh vs The State Of Bihar on 20 December, 2019
Author: Anil Kumar Upadhyay
Bench: Anil Kumar Upadhyay
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.25627 of 2019
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Rama Nand Prasad Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Jyoti Ranjan Jha
For the Respondent/s : Mr.Anjani Kumar (Aag4)
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CORAM: HONOURABLE MR. JUSTICE ANIL KUMAR UPADHYAY
ORAL ORDER
2 20-12-2019Put up this case on 22.01.2020 to enable the counsel for the respondents to file counter affidavit.
(Anil Kumar Upadhyay, J) Ravi/-
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