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Patna High Court - Orders

Rama Nand Prasad Singh vs The State Of Bihar on 20 December, 2019

Author: Anil Kumar Upadhyay

Bench: Anil Kumar Upadhyay

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                              Civil Writ Jurisdiction Case No.25627 of 2019
                  ======================================================
                  Rama Nand Prasad Singh

                                                                        ... ... Petitioner/s
                                                   Versus
                  The State of Bihar

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s   :     Mr.Jyoti Ranjan Jha
                  For the Respondent/s   :     Mr.Anjani Kumar (Aag4)
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE ANIL KUMAR UPADHYAY
                                        ORAL ORDER

2    20-12-2019

Put up this case on 22.01.2020 to enable the counsel for the respondents to file counter affidavit.

(Anil Kumar Upadhyay, J) Ravi/-

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