Delhi High Court - Orders
Ms. Biju C Cherian vs Planetcast Media Services Limited on 30 April, 2026
$~12, 13 & 14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
12
+ CRL.M.C. 5031/2018 & CRL.M.A. 33388/2018
MS. BIJU C CHERIAN .....Petitioner
Through: Mr. Nipun Dwivedi, Advocate
versus
PLANETCAST MEDIA SERVICES LIMITED .....Respondent
Through: Mr. Anshu Mahajan with Ms. Anjali
Sharma, Advocates for respondent
No.1
13
+ CRL.M.C. 5830/2018 & CRL.M.A. 47631/2018 & CRL.M.A.
49057/2018 & CRL.M.A. 49058/2018
MATHEW GEORGE .....Petitioner
Through: Mr. Manoj V. George with Ms. Shilpa
Liza George and Ms. Brinda
Bhattiprolu, Advocates.
versus
STATE & ORS. .....Respondents
Through: Mr. Aashneet Singh, APP for the State
Mr. Anshu Mahajan with Ms. Anjali
Sharma, Advocates for respondent
No.2
Mr. Nipun Dwivedi, Advocate for
respondent No.4.
14
+ CRL.M.C. 3602/2023
MATHEW GEORGE .....Petitioner
Through: Mr. Manoj V. George with Ms. Shilpa
Liza George and Ms. Brinda
Bhattiprolu, Advocates.
versus
CRL.M.C. 5031/2018 & 1
other connected petitions
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 04/05/2026 at 22:06:42
STATE NCT OF DELHI & ORS. .....Respondents
Through: Ms. Priyanka Dalal, APP for the State.
Mr. Anshu Mahajan with Ms. Anjali
Sharma, Advocates for respondent
No.2
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 30.04.2026
1. Ms. Brinda Bhattiprolu, learned counsel appears on behalf of petitioner in CRL.M.C. 5830/2018 and CRL.M.C. 3602/2023 and submits that a Transfer Petitioner has already been filed before Hon'ble Supreme Court seeking transfer of the present complaints to the State of Kerela and such petition is likely to be taken up by Hon'ble Supreme Court on 21.05.2026.
2. List on 13.07.2026 for further consideration.
3. Interim order to continue.
MANOJ JAIN, J APRIL 30, 2026 st/js CRL.M.C. 5031/2018 & 2 other connected petitions This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/05/2026 at 22:06:42