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[Cites 0, Cited by 0] [Section 229] [Entire Act]

State of Goa - Subsection

Section 229(1) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(1)The medical examination referred to in sub-clause (i) or sub-clause (ii) of clause (a) rule 228 shall be carried out by a construction medical officer.