Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

Central Bureau Of Investigation vs Kapil Wadhawan on 13 October, 2023

Bench: Aniruddha Bose, Bela M. Trivedi

     ITEM NO.49                          COURT NO.6                SECTION II-C

                               S U P R E M E C O U R T O F     I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.) No. 11775/2023

     (Arising out of impugned final judgment and order dated 30-05-2023
     in CRLMC No. 6544/2022 passed by the High Court Of Delhi At New
     Delhi)

     CENTRAL BUREAU OF INVESTIGATION                                 Petitioner(s)

                                                VERSUS

     KAPIL WADHAWAN & ANR.                                           Respondent(s)

     (FOR ADMISSION and I.R. and IA No.189174/2023-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.189175/2023-EXEMPTION FROM
     FILING O.T. )

     Date : 13-10-2023 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ANIRUDDHA BOSE
                         HON'BLE MS. JUSTICE BELA M. TRIVEDI

     For Petitioner(s)             Mr. Suryaprakash V Raju, A.S.G.
                                   Mr. Zoheb Hussain, Adv.
                                   Mr. Annam Venkatesh, Adv.
                                   Mr. Akshay Nain, Adv.
                                   Mr. Arvind Kumar Sharma, AOR

     For Respondent(s)

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Issue notice.

Notice be served by dasti in addition to the regular mode.

List on 31.10.2023.

(SNEHA DAS) 17:13:52 IST Reason: (VIDYA NEGI) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR