Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(8)] [Section 23] [Entire Act] State of Karnataka - Subsection Section 23(8)(v) in The Institute Of Trans-Disciplinary Health Sciences And Technology Act, 2013 (v)to make new or additional Statutes or amend, modify or repeal the earlier Statutes;