Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 46 in The Maharashtra Medical Practitioners Act, 1961 46. [ Vesting of rights, duties etc. [Deleted.] ] [Sections 42, 43, 44, 45 and 46 of the Act were deleted by Maharashtra 23 of 1982, Section 36.]
