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Andaman and Nicobar Islands - Section

Section 36 in The Andaman and Nicobar Islands Port Rules, 2004

36. Blue Peter.

- Every sea-going vessel about to leave the port shall hoist the Blue Peter at the fore at 6 a.m. on the day prior to that on which she breaks moorings and shall keep it hoisted until the Pilot-in-charge assumes charge to take it to sea, provided that this rule shall not apply in time of war.