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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Telangana - Subsection

Section 10(6) in Telangana Court of Wards Act, 1350 F

(6)After the aforesaid inquiry, the [Collector] [Substituted for the word 'Taluqdar' by the A.P.A.O. 1957.] shall submit a report to the Court setting forth all the circumstance of the case.