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[Cites 0, Cited by 0] [Section 419A] [Entire Act]

Union of India - Subsection

Section 419A(17) in Indian Telegraph Rules, 1951

(17)The Review Committee shall meet at least once in two month and record its findings whether the directions issued under sub-rule (1) are in accordance with the provisions of sub-section (2) of Section 5 of the said Act. When the Review Committee is of the opinion that the directions are not in accordance with the provisions referred to above it may set aside the directions and orders for destruction of the copies of the intercepted message or class of messages.