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Punjab-Haryana High Court

The State Of Haryana And Another vs Mani Ram And Others on 19 November, 2008

Author: Rajesh Bindal

Bench: Rajesh Bindal

      In the High Court of Punjab & Haryana at Chandigarh


                                      R. F. A. No. 470 of 1993 (O&M)

                                      Date of decision : 19.11.2008



The State of Haryana and another                            ..... Appellants
                                      vs
Mani Ram and others                                         .... Respondents

Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. Lokesh Sinhal, Additional Advocate General, Haryana.

Rajesh Bindal J.

For the detailed reasons recorded in R. F. A. No. 2868 of 1992

- Balai Ram and others vs State of Haryana and another, vide separate order of even date, the present appeal is disposed of.




19.11.2008                                               ( Rajesh Bindal)
vs.                                                           Judge