Punjab-Haryana High Court
The State Of Haryana And Another vs Mani Ram And Others on 19 November, 2008
Author: Rajesh Bindal
Bench: Rajesh Bindal
In the High Court of Punjab & Haryana at Chandigarh
R. F. A. No. 470 of 1993 (O&M)
Date of decision : 19.11.2008
The State of Haryana and another ..... Appellants
vs
Mani Ram and others .... Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. Lokesh Sinhal, Additional Advocate General, Haryana.
Rajesh Bindal J.
For the detailed reasons recorded in R. F. A. No. 2868 of 1992
- Balai Ram and others vs State of Haryana and another, vide separate order of even date, the present appeal is disposed of.
19.11.2008 ( Rajesh Bindal) vs. Judge