Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25AA(2)] [Section 25AA] [Entire Act]

State of Maharashtra - Subsection

Section 25AA(2)(v) in The Irrigation laws (Amendment) Act, 1964

(v)the survey numbers and acreage of each of the lands to be benefited by the water-course; and the names of the holders thereof;