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[Cites 0, Cited by 0] [Section 264(2)] [Section 264] [Entire Act]

State of Uttar Pradesh - Subsection

Section 264(2)(a) in Uttar Pradesh Municipal Corporation Act, 1959

(a)enter upon and pass through any land within or without the City. adjacent to or in the vicinity of such waterworks, or water connection in whomsoever such land may vest;