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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Chattisgarh - Subsection

Section 44(1) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(1)The State Government may, grant leave of absence to the Chairman or the Vice-Chairman, subject to such terms and conditions as may be prescribed.