Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63(8)] [Section 63] [Entire Act]

State of West Bengal - Subsection

Section 63(8)(i) in Raiganj University Act, 2014

(i)The Chancellor, or in his absence the Vice-Chancellor, shall preside at the meetings of the Council;