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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Assam - Subsection

Section 84(2)(e) in The Assam Excise Act, 2000

(e)regulating the manufacture, supply, storage or sale of any intoxicant; and in particular regulating-
(i)the erection, inspection, supervision, management and control of any place for the manufacture, supply, storage or sale of any such article ; and the fittings, implements and apparatus to be maintained therein;
(ii)the cultivation of the hemp plant (cannabis Sativa L) the collection of the spontaneous growth of such plant, and the preparation of any intoxicating drugs from such growth;
(iii)the tapping of tari producing trees and the drawings of tari from such trees;
(iv)the bottling of liquor for sale ;