Delhi High Court - Orders
Dy Director Esic & Ors vs M/S Ashiana Housing Limited on 31 August, 2021
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 76/2021 & CM APPL.6989/2021
DY DIRECTOR ESIC & ORS. ..... Appellants
Through: Mr. K.P.Mavi, Advocate (through VC)
versus
M/S ASHIANA HOUSING LIMITED ..... Respondent
Through: Ms. Kirti Mewar and Mr. Chandan Dutta,
Advocates (through VC)
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 31.08.2021
1. Learned counsel for the respondent submits that reply has been filed though with some delay.
2. The delay in filing the reply is condoned. Respondent is directed to file the reply within one week. On respondent filing the reply, same shall be placed on record, if otherwise in order.
3. List on 17.01.2022.
SANJEEV SACHDEVA, J AUGUST 31, 2021/rk Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU Signing Date:31.08.2021 Signing Date:31.08.2021 23:34:20 22:00 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.