Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(9)] [Section 2] [Entire Act] State of Jammu-Kashmir - Subsection Section 2(9)(b) in The Jammu and Kashmir Control of Building Operations Act, 1988 (b)mooring or installing of any boat or house-boat in the river or lake falling within the jurisdiction of any Authority :