Section 31(2) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002
(2)The registering officer of the appellate officer,as the case may be, on receipt of the demand draft under sub-rule (1) shall arrange to deposit the amount in the appropriate account in the Bank specified by the State Government from time to time, in the relevant head of account.Part-III Safety and HealthChapter-VI General Provisions
