Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of West Bengal - Subsection Section 43(4) in The West Bengal Premises Tenancy Act, 1997 (4)The Controller or the Tribunal shall in dealing with the proceedings under this Act follow such procedure as may be prescribed.
