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[Cites 0, Cited by 0] [Section 8A] [Entire Act]

State of Punjab - Subsection

Section 8A(1) in The Lepers (Punjab Amendment) Act, 1977

(1)The State Government may, for the purpose of ascertaining whether any lepers are residing in any area and whether they are undergoing medical treatment of leprosy, cause a survey of such local area to be made through an Inspector of Lepers.