Section 2(1) in U.P. Jagadguru Rambhadracharya Handicapped University Act, 2001
(1)In this Act, unless the context otherwise requires,-(a)"Academic Council" means the Academic Council of the University;(b)"constituent college" means a college or institution maintained by the University;(c)"distance education system" means the system of imparting education through any means of communication such as broadcasting, telecasting, correspondence course, seminar, contact programme or a combination of any two or more such means;(d)"employee" means an employee appointed by the University, and includes teachers and other staff of the University or a constituent college;(e)"faculty" means a faculty of the University; ,(f)"hall" means a unit of residence for students maintained or recognised by the University, or a constituent college;(g)"handicapped" means physically handicapped;(h)"Jagadguru Rambhadracharya Sansthan" means the Jagadguru Rambhadracharya Viklang Shikshan Sansthan, 4-F, Nawab Yusuf Road, Allahabad, a society registered with the Registrar of Societies, Uttar Pradesh under the Societies Registration Act, 1860;(i)"other backward classes of citizens" means the backward classes of citizens specified in Schedule 1 of the Uttar Pradesh Public Services (Reservation for Scheduled Castes, Scheduled Tribes and Other Backward Classes) Act, 1994;(j)"prescribed" means prescribed by the Statutes;(k)"Principal", in relation to a constituent college, means the head of the constituent college and includes, where there is no principal, the vice-principal or any other person for the time being appointed to act as Principal;(l)"Statutes" and "Ordinances" means, respectively, the Statutes and Ordinances of the University;(m)"teacher" means a Professor, Associate Professor, Assistant Professor or such other person as may be appointed for imparting instruction or conducting research in the University or in a constituent college and includes the principal of a constituent college;(n)"University" means the Jagadguru Rambhadracharya Handicapped University established under this Act.
