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State of Madhya Pradesh - Section

Section 6B in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

6B. Secretary of Gram Sabha.

- The Secretary of the Gram Panchayat shall also be the Secretary of the Gram Sabha. The Secretary' shall be under the control of the Gram Sabha and perform such duties as assigned to him by the Gram Sabha.