Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 109(6)] [Section 109] [Entire Act]

State of Karnataka - Subsection

Section 109(6)(iv) in Karnataka Co-Operative Societies Act, 1959

(iv)grants a lease of the mortgaged property in contravention of sub-section (1) of section 95,