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Karnataka High Court

M/S Fiza Developers And Inter-Trade Pvt ... vs M/S Balaji Produce Company on 9 June, 2010

Author: S.Abdul Nazeer

Bench: S.Abdul Nazeer

au'Am1§,"i% N THE man COURT OF KARNATAKA AT BANGALOVREC'e._V_ DATED THIS THE 9" DAY 09 JUNE 2010, C Q r» A' BEFORE THE HON'BLE MRJUS TICE S. ;e;Bp.UI,j:vN'Az}31sR" X, C T MISCELLANEOUS FII€STAP1':13;A_L N()i22':3/2()e98~%Agcife). "

Between:
M/s Fiza Developers & I.nter>«Tf'Jde'Pv¢2.§_ , Acompany registered under the A C ' ' 9 Companies Act, having its Regis;Ler:'edV = _ C ' Office 3.:No.25/1,:.Res§dency;_R0ad;f ' C Bzmga10rew25,_. . I Reptd. By its Ma11z1.g'ing"{)--i_:'ec'E0ei';.eAV" ; C ME. B.M. F3'r()L)kh.-C'~. 5,1,1" _ «.
(By Sri s.i<.\}".<:§j::iv;;p;;1hy; for M/5. Hcgde A/S) 21*» V V'Pr($~duce Company, . "'R'egis'LerCje--d 3F'artnersh:ip Firm, '~-..Hav_ivng .Qf'f'ice at 'Yadugirf, K;iO,.V30A, 80, C.P.Ramaswamy Road, Chennai ~«« 600 018,

2 ;C"3.Tami1nadu.

Ix.) Sri V. Selvaraj, S/0 Vcdan, r.n.ajor, Proprietor, M/s Sun l\/Iinerals, Kibbanahalli Cross, Biligere Post, Tiptui' Taluk, Tumkur District. 'RCS})()nt§€1lli:'fl."r~.__ {By _Sri Basavaprabhu S. Pzitil, Sr. A'dV;--..for Rlv. ii Sri Gururaj Joshi, Adv. for R2) 8 This Miscellaneous First of the Motor Vehicles Act, l98'8','" 'agfairi'stfthe j'ud.gf:1ent and award dated 8.8.2008 in;(3;S,l\lo.4i'2UG8--~ori"the -file___of the Civil Judge. (Sr.Dri.) arid JMEC3v,"ettj.__ = . This iMislce1laiie:ou.s --Fiirst' eomino on for Final Hearing this day, 'the.,Co'tLrt delixrered the following:

' '{UI).G)l4IENT Sr'... ..,Chal'£1pz1thy._ learned Senior Cotmsel for the appellant SlLi!ii'llJtT1l'1§~l'Il"1211 thiemreliel' sought for in l.A.No.3 before the trial com.c'a;;:mL'r~bc~~ granted at this stage. Such :1 prayer can he 8 8' grantei:l._onl__y' atvtlie time of disposal of the suit. Therefore, he does 8 the 'appeal.
2. The submission of the learned Senior Counsel is p]V21[ce_'d~.._ on record. The appeafl stands dismissed accordingly with{iihe'rij«i1"':o the z1ppelIant/plain:iff to urge all the c<1nMtAerf:Ii()r1s-'iV1*i"1'he"still in aecordzmce with Eaw. No costs.