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[Cites 0, Cited by 0] [Section 22B(4)] [Section 22B] [Entire Act]

State of Maharashtra - Subsection

Section 22B(4)(c) in Maharashtra Police Act

(c)has been dismissed or removed from the Government service, Semi-Government or private service or compulsorily retired on the grounds of corruption or inefficiency or moral turpitude or any kind of misconduct; or