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[Cites 0, Cited by 0] [Section 26(26)] [Section 26] [Entire Act]

State of Maharashtra - Subsection

Section 26(26)(c) in The Maharashtra Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2005

(c)where such tariff is pursuant to a power purchase agreement or arrangement which is the subject of a review by the Commission under Regulation above; or