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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(3) in C.U. Shah University First Statutes 2013

(3)The Governing Body, the Board of Management the Academic Council, the President, the Provost, the Registrar, the teachers, the Chief Finance and Accounts Officer and such other officers or members or authorities so long as they continue to hold such office or membership of the University will constitute a body corporate by the name C U Shah University, Wadhwan City, District Surendranagar.