Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 26 in The Maharashtra State Council For Occupational Therapy And Physiotherapy Act, 2002 26. Information to be furnished.— The Council shall furnish copies of its minutes, reports, abstracts of its accounts and other information to the State Government whenever called for.
