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Union of India - Section

Section 25 in Bengal Bonded Warehouse Association Act, 1838

25. Extension of Act No. XXV of 1836 to warehouses of Association.-

And it is hereby enacted, that all the provisions of Act No. XXV of 1836, of the Governor General of India in Council, relating to private licensed Warehouses, shall be applicable to all Warehouses wherein the said Association shall receive bonded Goods.