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Rajasthan High Court - Jodhpur

Bhanwar Singh Chauhan vs Smt. Suchi Sharma on 5 November, 2019

Author: Arun Bhansali

Bench: Arun Bhansali

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         JODHPUR

                                                   S.B. Writ Contempt No. 1167/2019

                                   Bhanwar Singh Chauhan
                                                                                                     ----Petitioner
                                                                      Versus
                                   Smt. Suchi Sharma
                                                                                                   ----Respondent


                                   For Petitioner(s)         :    Mr. P.C. Sharma



                                               HON'BLE MR. JUSTICE ARUN BHANSALI

Order 05/11/2019 Copy of the petition has been supplied to Mr. Harish Purohit, who puts in appearance on behalf of the respondent.

List on 07.11.2019 along with S.B. Writ Contempt No. 992/2018.

(ARUN BHANSALI),J 65-AnilKC/-

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