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[Cites 0, Cited by 0] [Section 2(26)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(26)(a) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(a)in relation to the Bombay area of the State, the Bombay Local Boards Act, 1923,