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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(ii) in The Gujarat Public Conveyances Act, 1920

(ii)where the rest of the Act or any portion thereof has been extended to any [*] [The word 'other' was deleted, by Gujarat Adaptation of Laws (State and Concurrent Subjects) Order, 1960.] area and a Commissioner of Police has been appointed for that area, the Commissioner of Police for that area;