Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Section 126] [Entire Act] Union of India - Subsection Section 126(2) in The Customs Act, 1962 (2)The officer adjudging confiscation shall take and hold possession of the confiscated goods.
