Punjab-Haryana High Court
State Of Haryana And Others vs Leela Ram And Another on 12 March, 2012
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 6195 of 2011 (O&M)
(L.A.C. No.353 of 2008)
State of Haryana and others
...... Appellants
Versus
Leela Ram and another
.... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. H.S. Hooda, Advocate General, Haryana with Mr. D.D. Gupta, Addl. Advocate General, Haryana. None for the land owners.
RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 1427 of 2011, titled as State of Haryana and others Vs. Rampat and others.
(RAJESH BINDAL) 12.03.2012 JUDGE sarita