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[Cites 1, Cited by 4]

Punjab-Haryana High Court

State Of Haryana And Others vs Leela Ram And Another on 12 March, 2012

Author: Rajesh Bindal

Bench: Rajesh Bindal

          IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH


                                         R.F.A. No. 6195 of 2011 (O&M)
                                            (L.A.C. No.353 of 2008)


State of Haryana and others
                                                        ...... Appellants
                              Versus
Leela Ram and another
                                                      .... Respondents

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. H.S. Hooda, Advocate General, Haryana with Mr. D.D. Gupta, Addl. Advocate General, Haryana. None for the land owners.

RAJESH BINDAL J.

For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 1427 of 2011, titled as State of Haryana and others Vs. Rampat and others.

(RAJESH BINDAL) 12.03.2012 JUDGE sarita