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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(2)(b) in Tamil Nadu Groundwater (Development and Management) Act, 2003

(b)"director" in relation to-
(i)a firm means a partner in the firm.
(ii)a society, trust or other association of individuals means the person who is entrusted under the Rules of the society, trust or other association with the management of the affairs of the society, trust or other association, as the case may be.