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State of Odisha - Section

Section 28 in Orissa Entry Tax Act, 1999

28. Submission of certain records by owners.

- The owner or other person in charge of a scheduled goods vehicle or boat shall, in respect of the goods transported by him in such vehicle or boat submit to the assessing authority having jurisdiction over the local area in which the scheduled goods are delivered, such particulars thereof within such time and manner as may be prescribed.