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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(2)(b) in The Cotton Textiles (Control) Order, 1948

(b)"factory" means a factory as defined in Cl. (m) of Section 2 of the Factories Act, 1948 (63 of 1948);