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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Haryana - Subsection

Section 3(3) in Haryana Electricity Regulatory Commission (Officers and Employees Conditions of Service) Regulations, 1999

(3)For appointment to any post specified in Annexure 'A' a candidate has to posses necessary qualifications and experience as prescribed post-wise in Annexure 'E'.